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Delhi High Court - Orders

Kendriya Bhandar (Central Government ... vs R.K. Jain & Anr on 6 April, 2022

Author: Yashwant Varma

Bench: Yashwant Varma

                          $~14(2020)
                          *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +    W.P.(C) 11475/2016 & CM APPLs. 44998/2016 & 44999/2016
                               KENDRIYA BHANDAR (CENTRAL GOVERNMENT
                               EMPLOYEES CONSUMER CO-OPERATIVE SOCIETY
                               LIMITED)                                ..... Petitioner
                                           Through: Mr. Dipak K. Nag and Mr. Apurva
                                                    Upmanyu, Advocates

                                                  versus

                               R.K. JAIN & ANR                                  ..... Respondents
                                                  Through:     Mr. Dinesh C.Pandey with         Mr.
                                                               Dushyant Dahiya, Advocates
                               CORAM:
                               HON'BLE MR. JUSTICE YASHWANT VARMA
                                                  ORDER

% 06.04.2022 Due to paucity of time, the matter could not be heard today. List on 07.12.2022.

YASHWANT VARMA, J.

APRIL 6, 2022/mw Signature Not Verified Digitally Signed By:RAJENDER SINGH KARKI Signing Date:08.04.2022 12:47:00