Delhi High Court - Orders
Kendriya Bhandar (Central Government ... vs R.K. Jain & Anr on 6 April, 2022
Author: Yashwant Varma
Bench: Yashwant Varma
$~14(2020)
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 11475/2016 & CM APPLs. 44998/2016 & 44999/2016
KENDRIYA BHANDAR (CENTRAL GOVERNMENT
EMPLOYEES CONSUMER CO-OPERATIVE SOCIETY
LIMITED) ..... Petitioner
Through: Mr. Dipak K. Nag and Mr. Apurva
Upmanyu, Advocates
versus
R.K. JAIN & ANR ..... Respondents
Through: Mr. Dinesh C.Pandey with Mr.
Dushyant Dahiya, Advocates
CORAM:
HON'BLE MR. JUSTICE YASHWANT VARMA
ORDER
% 06.04.2022 Due to paucity of time, the matter could not be heard today. List on 07.12.2022.
YASHWANT VARMA, J.
APRIL 6, 2022/mw Signature Not Verified Digitally Signed By:RAJENDER SINGH KARKI Signing Date:08.04.2022 12:47:00