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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Rajasthan - Subsection

Section 17(a) in Rajasthan District Board Account Rules

(a)When money is received in the Board by means of money orders, the Secretary shall at the time of signing the money order receipt cause an entry for the amount to be made in the general cash book under his own initials and hand over the coupon with the money to the cashier, who after signing the coupon, shall send it to the Accountant for file as a receipt voucher.