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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Uttar Pradesh - Subsection

Section 7(2) in The U.P. Subordinate Forest (Rangers, Deputy Rangers and Foresters) Service Rules, 1951

(2)The age of a candidate recruited to the service under Rule 5 (b) (2) shall be not less than 21 and not more than 23 years and under Rule 5 (c) (2) not more than 23 years on January 1 of the year in which the recruitment is made :Provided that exemption from maximum age limit may be granted by the Government in special cases where it is considered necessary in public interest or in the interest of fair dealing.