Section 34(2)(b) in The State Of Arunachal Pradesh Act, 1986

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Union of India - Subsection

Section 34(2)(b) in The State Of Arunachal Pradesh Act, 1986

(b)the rights liabilities and obligations of the Administrator of the existing Union territory of Arunachal Pradesh in his capacity as such of the Government of that Union territory,

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Union of India - Subsection

Section 34(2)(b) in The State Of Arunachal Pradesh Act, 1986