Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Punjab-Haryana High Court

Smt. Pushpa Sharma And Others vs The State Of Haryana And Others on 31 March, 2009

Author: Satish Kumar Mittal

Bench: Satish Kumar Mittal

      IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                     CHANDIGARH.

                                                     C.W.P. No. 5096 of 2009
                                           DATE OF DECISION : 31.03.2009

Smt. Pushpa Sharma and others

                                                             .... PETITIONERS

                                    Versus

The State of Haryana and others

                                                          ..... RESPONDENTS


CORAM :- HON'BLE MR. JUSTICE SATISH KUMAR MITTAL


Present:     Mr. P.L. Verma, Advocate,
             for the petitioners.

                          ***

SATISH KUMAR MITTAL , J. ( Oral ) Counsel for the petitioners states that he may be permitted to withdraw this petition with liberty to file fresh one with better particulars.

Dismissed as withdrawn with the aforesaid liberty.



March 31, 2009                               ( SATISH KUMAR MITTAL )
ndj                                                   JUDGE