Punjab-Haryana High Court
Smt. Pushpa Sharma And Others vs The State Of Haryana And Others on 31 March, 2009
Author: Satish Kumar Mittal
Bench: Satish Kumar Mittal
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH.
C.W.P. No. 5096 of 2009
DATE OF DECISION : 31.03.2009
Smt. Pushpa Sharma and others
.... PETITIONERS
Versus
The State of Haryana and others
..... RESPONDENTS
CORAM :- HON'BLE MR. JUSTICE SATISH KUMAR MITTAL
Present: Mr. P.L. Verma, Advocate,
for the petitioners.
***
SATISH KUMAR MITTAL , J. ( Oral ) Counsel for the petitioners states that he may be permitted to withdraw this petition with liberty to file fresh one with better particulars.
Dismissed as withdrawn with the aforesaid liberty.
March 31, 2009 ( SATISH KUMAR MITTAL ) ndj JUDGE