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[Cites 0, Cited by 0] [Section 392] [Entire Act]

State of Maharashtra - Subsection

Section 392(5) in The Maharashtra Shops and Establishments Act, 1948

(5)Gate No. 101 to 139, Opp.Nandini Agarbatti, Murnbai Agra Road, Vill Jahulke-Dindori, Tal.and Dist. Nashik.