Calcutta High Court (Appellete Side)
Raju Rakshit @ Arup Rakshit & Anr vs Cese Limited & Ors on 29 July, 2019
1 29.07.2019
Item no. 10 Aloke/Dd MAT 911 of 2019 with CAN 6058 of 2019 Raju Rakshit @ Arup Rakshit & Anr.
Vs. CESE Limited & Ors.
Mr. Anindya Bose ... ... For the Appellants Ms. Mithua Sen ... ...For the CESC Mr. Bose, learned counsel appearing for the appellants, submits that his clients do not wish to proceed with this appeal any further. The written instruction of the appellants in this regard is kept with the record.
Accordingly, appeal and the application are dismissed as not pressed.
[Thottathil B. Radhakrishnan, C.J] [Bibek Chaudhuri, J.]