Patna High Court - Orders
Akshey Lal Pandit vs The State Of Bihar &Amp; Ors on 8 April, 2011
Bench: Chief Justice, Jyoti Saran
IN THE HIGH COURT OF JUDICATURE AT PATNA
CIVIL WRIT JURISDICTION CASE No.5300 of 2011
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AKSHEY LAL PANDIT - Petitioner
Versus
THE STATE OF BIHAR & ORS - Respondents
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Appearance :
For the Petitioner: Mr. Suresh Mishra, Advocate
For the Respondent: Mr. Devendra Kr Sinha, AAG2
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CORAM: HONOURABLE THE CHIEF JUSTICE
And
HONOURABLE MR. JUSTICE JYOTI SARAN
ORAL ORDER
(Per: HONOURABLE THE CHIEF JUSTICE)
2 08.04.2011Learned Additional Advocate General, Mr. Lalit Kishore appears for the Bihar Public Service Commission. He seeks time to file counter affidavit.
Stand over to 22nd April, 2011.
(R.M.Doshit, CJ.) (Jyoti Saran, J.) Bibhash