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[Cites 0, Cited by 0] [Section 33] [Entire Act]

Union of India - Subsection

Section 33(7) in The Navy (Disposal Of Private Property) Regulations, 1961

(7)The Standing Committee of Adjustment shall submit to the person prescribed in regulation 23 a return every six months, of all the estates being dealt with by it, showing in brief, important details thereof including stage of disposal and the progress made.