Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 29(1)] [Section 29] [Entire Act]

State of Himachal Pradesh - Subsection

Section 29(1)(b) in Himachal Pradesh Board of School Education Act, 1968

(b)providing for all other matters solely concerning the Board and Committees appointed by it and not provided for by this Act and the Regulations.