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[Cites 0, Cited by 0] [Section 48] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 48(xv) in Arunachal Pradesh (Horticultural Produce, Marketing and Processing) Board Act, 2014

(xv)Prevention, in conjunction with other Agencies, State, Central, and others of distress sale of Horticultural produce.