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State of Tamilnadu - Section

Section 163 in Tamil Nadu Educational Rules

163.

The lecturers of the college shall be part-time and there shall ordinarily be a lecturer for each subject. They shall ordinarily be graduates qualified in the respective subjects. Medical and health Officers, lawyers, and other professional persons, agricultural demonstratoes and other specialist teachers are also eligible for appointment as lecturers. The Director may relax the qualifications wherever necessary.