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[Cites 0, Cited by 0] [Section 113A] [Entire Act]

State of Tamilnadu - Subsection

Section 113A(2) in Tamil Nadu Town and Country Planning Act, 1971

(2)The application under sub-section 91) shall be made on or before 30th day of June 2002 in such form containing such particulars and with such documents and such application fee, as may be prescribed.