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State of Tamilnadu - Section

Section 30 in Tamil Nadu Private Universities Act, 2019

30. Board of Faculties, Admission Committee, Examination Committee and other Authorities of Private University.

- The constitution, powers and functions of the Boards of Faculties, the Admission Committee, the Examination Committee and of such other authorities of a Private University which may be declared by the statutes to be authorities of the Private University shall be such as may be prescribed.