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[Cites 0, Cited by 0] [Section 134] [Entire Act]

State of Haryana - Subsection

Section 134(2) in The Haryana Motor Vehicles Rules, 1993

(2)The stability of single decked public service vehicle other than motor cab shall be such that under any conditions of load at an allowance of 73 kilograms for every passenger for which the vehicle is registered if the surface on which the vehicle stands were tilted to either side to an angle of thirty five degrees from the horizontal the point at which overturning occurs would not be reached.