Himachal Pradesh High Court
Aman Yadav vs . State Of H.P. on 19 December, 2022
Bench: Tarlok Singh Chauhan, Virender Singh
Aman Yadav vs. State of H.P. Cr. A. No. 19 of 2021 19.12.2022 Present: Ms. Shivani vice Ms. Anjali Soni Verma, Advocate, for .
the appellant.
Mr. Shiv Pal Manhans, Addl. A.G. with Mr. Rajat Chauhan, Law Officer, for the respondent-State.
As prayed for, list on 06.03.2023.
r to (Tarlok Singh Chauhan) Judge (Virender Singh) Judge December 19, 2022 (Sanjeev) ::: Downloaded on - 19/12/2022 20:34:02 :::CIS