Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Odisha - Section

Section 4 in The Orissa Motor Spirit and High Speed Diesel Oil (Maintenance of Supplies) Order, 1979

4. Maintenance of accounts.

- Every dealer shall maintain true and correct accounts of all purposes and sales of motor spirit and high speed diesel oil.