Supreme Court - Daily Orders
Bihar Industrial Area Development ... vs M/S Scope Sales Pvt. Ltd. on 28 January, 2020
Bench: Sanjay Kishan Kaul, K.M. Joseph
1
ITEM NO.7 COURT NO.11 SECTION XVI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 36772/2014
(Arising out of impugned final judgment and order dated 21-10-2014
in LPA No. 335/2014 in CWJC No. 4532/2009 passed by the High Court
Of Judicature At Patna)
BIHAR INDUSTRIAL AREA DEVELOPMENT AUTHORITY & ORS. Petitioner(s)
VERSUS
M/S SCOPE SALES PVT. LTD. & ANR. Respondent(s)
IA No. 5/2015 - INTERVENTION APPLICATION
WITH
SLP(C) No. 7582/2015 (XVI)
IA No. 1/2015 - CONDONATION OF DELAY IN FILING
IA No. 3/2015 - EXEMPTION FROM FILING O.T.
IA No. 2/2015 - PERMISSION TO FILE ANNEXURES
Date : 28-01-2020 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
HON'BLE MR. JUSTICE K.M. JOSEPH
For Petitioner(s) Mr. Devashish Bharuka, AOR
Mr. Ravi Bharuka, Adv.
Ms. Sarvshree, Adv.
Mr. Justine George, Adv.
Mr. Aditya Singhal, Adv.
Mr. Gaurav Agrawal, AOR
For Respondent(s) Mr. Rakesh Singh, Adv.
Mr. Arun K. Sinha, AOR
Mr. Gaurav Agrawal, AOR
Mr. Gopal Singh, AOR
Mr. Manish Kumar, Adv.
Mr. Srikaanth S., Adv.
Signature Not Verified
UPON hearing the counsel the Court made the following
Digitally signed by
ASHA SUNDRIYAL
Date: 2020.01.29
O R D E R
17:19:42 IST Reason:
Delay condoned.
Application for exemption from filing official translation is 2 allowed.
Application for permission to file annexures is allowed. Once again an adjournment slip has been circulated by the respondent.
The matters are lying at the SLP stage for the last six years. Leave granted.
Interim order dated 27.01.2015 is made absolute during the pendency of the appeal.
(ASHA SUNDRIYAL) (ANITA RANI AHUJA) COURT MASTER COURT MASTER