Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Supreme Court - Daily Orders

Bihar Industrial Area Development ... vs M/S Scope Sales Pvt. Ltd. on 28 January, 2020

Bench: Sanjay Kishan Kaul, K.M. Joseph

                                                  1

     ITEM NO.7                               COURT NO.11                  SECTION XVI

                                   S U P R E M E C O U R T O F        I N D I A
                                           RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)                   No(s).    36772/2014

     (Arising out of impugned final judgment and order dated 21-10-2014
     in LPA No. 335/2014 in CWJC No. 4532/2009 passed by the High Court
     Of Judicature At Patna)

     BIHAR INDUSTRIAL AREA DEVELOPMENT AUTHORITY & ORS.                     Petitioner(s)

                                                      VERSUS

     M/S SCOPE SALES PVT. LTD. & ANR.                                      Respondent(s)
     IA No. 5/2015 - INTERVENTION APPLICATION
     WITH

     SLP(C)                No. 7582/2015 (XVI)
     IA No.                1/2015 - CONDONATION OF DELAY IN FILING
     IA No.                3/2015 - EXEMPTION FROM FILING O.T.
     IA No.                2/2015 - PERMISSION TO FILE ANNEXURES

     Date : 28-01-2020 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
                             HON'BLE MR. JUSTICE K.M. JOSEPH

     For Petitioner(s)                 Mr.   Devashish Bharuka, AOR
                                       Mr.   Ravi Bharuka, Adv.
                                       Ms.   Sarvshree, Adv.
                                       Mr.   Justine George, Adv.
                                       Mr.   Aditya Singhal, Adv.
                                       Mr.   Gaurav Agrawal, AOR

     For Respondent(s)                 Mr. Rakesh Singh, Adv.
                                       Mr. Arun K. Sinha, AOR

                                       Mr. Gaurav Agrawal, AOR

                                       Mr. Gopal Singh, AOR
                                       Mr. Manish Kumar, Adv.
                                       Mr. Srikaanth S., Adv.
Signature Not Verified
                          UPON hearing the counsel the Court made the following
Digitally signed by
ASHA SUNDRIYAL
Date: 2020.01.29
                                              O R D E R

17:19:42 IST Reason:

Delay condoned.
Application for exemption from filing official translation is 2 allowed.
Application for permission to file annexures is allowed. Once again an adjournment slip has been circulated by the respondent.
The matters are lying at the SLP stage for the last six years. Leave granted.
Interim order dated 27.01.2015 is made absolute during the pendency of the appeal.




(ASHA SUNDRIYAL)                               (ANITA RANI AHUJA)
  COURT MASTER                                    COURT MASTER