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[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Andhra Pradesh - Subsection

Section 23(g) in Andhra Pradesh Farmers Management of Irrigation Systems Act, 1997

(g)[ violates the Warabandi or the water distribution and regulation schedule made by the Water Users Association or the Distributory Committee or the Project Committee.] [Inserted by Act No. 1 of 1999, dated 1.1.1999.]