Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Meghalaya - Subsection Section 2(b) in Meghalaya Regulation of the Game of Arrow Shooting and the Sale of Teer Tickets Act, 2018 (b)"Arrow Shooting" means the game of arrow shooting using traditional bows and arrows;
