Allahabad High Court
Parmanand Adwani & Others vs Union Of India & Others on 2 July, 2010
Bench: Amitava Lala, Sanjay Misra
Court No. - 3 Case :- WRIT - C No. - 11536 of 2004 Petitioner :- Parmanand Adwani & Others Respondent :- Union Of India & Others Petitioner Counsel :- Dr. G.S.D.Mishra Respondent Counsel :- Tarun Verma Hon'ble Amitava Lala,J.
Hon'ble Sanjay Misra,J.
The case is passed over for the day on the illness slip of Sri G.S.D. Mishra, learned counsel appearing for the petitioners.
Let it appear in the next cause list.
If the learned counsel appearing for the petitioners is ill perpetually, in that case a fresh counsel has to be engaged or alternative arrangement will be made for the purpose of expediting the hearing of the matter on the next date. In further, if more than one counsel is available, Court will expect that the counsel, who is not ill, will proceed with matter.
Order Date :- 2.7.2010 Kpy