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Delhi High Court - Orders

Mep Infrastructure Developers Ltd vs National Highways Authority Of India ... on 1 March, 2021

Author: Sanjeev Sachdeva

Bench: Sanjeev Sachdeva

                                      $~32

                                      *      IN THE HIGH COURT OF DELHI AT NEW DELHI
                                      +      W.P.(C) 570/2020 & CM APPL.1556/2020
                                             MEP INFRASTRUCTURE DEVELOPERS LTD. ..... Petitioner
                                                         Through         Dr. Abhishek Manu Singhvi, Mr. Mukul
                                                                         Rohtagi, Mr. Rajiv Nayyar, Senior
                                                                         Advocates with Mr. Rajiv Shankar Dvivedi,
                                                                         Mr. Sushant Kumar Sarkar, Mr. Rishabh
                                                                         Jain & Mr. Azeem Samuel, Advocates.
                                                                         (through Video conferencing)
                                                                versus
                                             NATIONAL HIGHWAYS AUTHORITY OF
                                             INDIA AND ORS.                                     ..... Respondents

                                                         Through         Mr. Tushar Mehta, Solicitor General, Mr.
                                                                         Sanjay Jain ASG, Mr. Sanjay Poddar,
                                                                         Senior Advocates with Ms. Garima Prasad,
                                                                         Standing Counsel for SDMC/R-3. (through
                                                                         Video conferencing)

                                             CORAM:
                                             HON'BLE MR. JUSTICE SANJEEV SACHDEVA

                                                                         ORDER

% 01.03.2021

1. Further arguments on behalf of petitioner by Mr. Mukul Rohtagi, Senior Advocate concluded. Mr. Rajiv Nayyar, Senior Advocate wishes to make further supplementary submissions. He prays for time to make further supplementary submissions.

2. At request, list on 03.03.2021 at 2.15 p.m. for further arguments on behalf of petitioner.

Signature Not Verified Digitally Signed By:KUNAL MAGGU W.P.(C) 570/2020 1

Signing Date:03.03.2021 19:01:24 This file is digitally signed by PS to HMJ Sanjeev Sachdeva.

3. Copy of the order be uploaded on the High Court website and be also forwarded to learned counsels through email by the Court Master.

SANJEEV SACHDEVA, J MARCH 1, 2021 'rs' Signature Not Verified Digitally Signed By:KUNAL MAGGU W.P.(C) 570/2020 2 Signing Date:03.03.2021 19:01:24 This file is digitally signed by PS to HMJ Sanjeev Sachdeva.