Delhi High Court - Orders
Mep Infrastructure Developers Ltd vs National Highways Authority Of India ... on 1 March, 2021
Author: Sanjeev Sachdeva
Bench: Sanjeev Sachdeva
$~32
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 570/2020 & CM APPL.1556/2020
MEP INFRASTRUCTURE DEVELOPERS LTD. ..... Petitioner
Through Dr. Abhishek Manu Singhvi, Mr. Mukul
Rohtagi, Mr. Rajiv Nayyar, Senior
Advocates with Mr. Rajiv Shankar Dvivedi,
Mr. Sushant Kumar Sarkar, Mr. Rishabh
Jain & Mr. Azeem Samuel, Advocates.
(through Video conferencing)
versus
NATIONAL HIGHWAYS AUTHORITY OF
INDIA AND ORS. ..... Respondents
Through Mr. Tushar Mehta, Solicitor General, Mr.
Sanjay Jain ASG, Mr. Sanjay Poddar,
Senior Advocates with Ms. Garima Prasad,
Standing Counsel for SDMC/R-3. (through
Video conferencing)
CORAM:
HON'BLE MR. JUSTICE SANJEEV SACHDEVA
ORDER
% 01.03.2021
1. Further arguments on behalf of petitioner by Mr. Mukul Rohtagi, Senior Advocate concluded. Mr. Rajiv Nayyar, Senior Advocate wishes to make further supplementary submissions. He prays for time to make further supplementary submissions.
2. At request, list on 03.03.2021 at 2.15 p.m. for further arguments on behalf of petitioner.
Signature Not Verified Digitally Signed By:KUNAL MAGGU W.P.(C) 570/2020 1Signing Date:03.03.2021 19:01:24 This file is digitally signed by PS to HMJ Sanjeev Sachdeva.
3. Copy of the order be uploaded on the High Court website and be also forwarded to learned counsels through email by the Court Master.
SANJEEV SACHDEVA, J MARCH 1, 2021 'rs' Signature Not Verified Digitally Signed By:KUNAL MAGGU W.P.(C) 570/2020 2 Signing Date:03.03.2021 19:01:24 This file is digitally signed by PS to HMJ Sanjeev Sachdeva.