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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(g) in The National Institutes of Technology, Science Education and Research, 2007

(g)"Institute" means any of the Institutions mentioned in column (3) of [the First Schedule, the Second Schedule and the Third Schedule] [Substituted for the words "the First Schedule and the Second Schedule" by Act No. 9 of 2014];