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Union of India - Section

Section 12 in Indian Wireless Telegraphy (Commercial Radio Operators Certificate of Proficiency and Licence to operate Global Maritime Distress and Safety System) Rules, 1997

12. Recognition of Certificates Issued by Other Countries.

- The Central Government may recognize, subject to any conditions as it may prescribe from time to time, certificate specified under rule 3 issued by a competent authority in any other country as a certificate of proficiency or licence of the same class issued by it.