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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Rajasthan - Subsection

Section 17(1) in The Rajasthan Police Act, 2007

(1)The State Government may appoint an officer not below the rank of Deputy superintendent of Police to be the In-charge of a Police circle:Provided that in a metropolitan area, the In-charge of a Police circle shall be designated as Assistant Commissioner of Police and references to officer in-charge of a Police circle in this Act shall, in relation to a metropolitan area, be construed accordingly.