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[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

State of Maharashtra - Subsection

Section 4(1)(a) in Maharashtra Keeping and Movement of Cattle In Urban Areas (Control) Act, 1976

(a)a licence granted to a householder in respect of cattle kept on his premises primarily for consumption of milk by himself or members of his family: