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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Punjab - Subsection

Section 15(3) in The Punjab Apartment Ownership Rules, 1995

(3)President. - The President shall be the Chief Executive Officer of the Board and shall preside over the meetings of the Association and the Board and in his absence any member elected by the members present shall preside over the meetings.