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Udupi Power Corporation Limited ... vs Union Of India And Ors. Etc. Etc on 12 December, 2025

Author: Dipankar Datta

Bench: Dipankar Datta

     ITEM NO.45                                  COURT NO.8                     SECTION XVII

                                     S U P R E M E C O U R T O F           I N D I A
                                             RECORD OF PROCEEDINGS

     Civil Appeal                   No(s).    6701-6705/2022

     UDUPI POWER CORPORATION LIMITED
     (FORMERLY KNOWN AS NAGARJUNA
     POWER COPORATION LIMITED)                                                 Appellant(s)

                                                          VERSUS

     UNION OF INDIA AND ORS. ETC. ETC.                                              Respondent(s)


     (IA No. 138209/2022 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
     JUDGMENT AND IA No. 138208/2022 - STAY APPLICATION)

     Date : 12-12-2025 This matter was called on for hearing today.

     CORAM :
                              HON'BLE MR. JUSTICE DIPANKAR DATTA
                              HON'BLE MR. JUSTICE AUGUSTINE GEORGE MASIH

     For Appellant(s) :
                                          Mr. Mukul Rohatgi, Sr. Adv.
                                          Mr. Jayant Mehta, Sr. Adv.
                                          Mr. Mahesh Agarwal, Adv.
                                          Mr. Rishi Agrawala, Adv.
                                          Mr. Arshit Anand, Adv.
                                          Ms. Vidisha Swarup, Adv.
                                          Ms. Siddhi Gupta, Adv.
                                          Mr. E. C. Agrawala, AOR

     For Respondent(s) :
                                          Mr. T. V. S. Raghavendra Sreyas, AOR
                                          Mr. Siddharth Vasudev, Adv.
                                          Mr. Yogeshwaran, Adv.
                                          Ms. Poonghkhullali, Adv.
                                          Ms. Gayatri Gulati, Adv.



                               UPON hearing the counsel the Court made the following
                                                  O R D E R

Re-list the civil appeals in the month of January, 2026.

(DEEPAK SINGH) (SUDHIR KUMAR SHARMA) ASTT. REGISTRAR-cum-PS COURT MASTER (NSH)