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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Tamilnadu - Subsection

Section 25(1) in Annamalai University Act, 2013

(1)The Finance Committee shall consist of the following members, namely:-
(a)The Vice-Chancellor;
(b)The Secretary to Government in-charge of Finance;
(c)The Secretary to Government in-charge of Higher Education;
(d)The Secretary to Government in-charge of Health and Family Welfare;
(e)Two members nominated by the Syndicate from among its members;