Section 35(3)(b) in The Standards of Weights and Measures (Packaged Commodities) Rules, 1977

[Cites 0, Cited by 0] [Section 35(3)] [Section 35] [Entire Act]

Union of India - Subsection

Section 35(3)(b) in The Standards of Weights and Measures (Packaged Commodities) Rules, 1977

(b)[ if the application is complete in all respects, register the applicant and grant a registration certificate to the applicant to that effect. ] [Inserted by G.S.R. 16(E), dated 12-1-2005 (w.e.f. 12-1-2005).]

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Union of India - Subsection

Section 35(3)(b) in The Standards of Weights and Measures (Packaged Commodities) Rules, 1977