Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 17D(1)] [Section 17D] [Entire Act] State of Andhra Pradesh - Subsection Section 17D(1)(d) in A.P. Farmers Organisation Rules, 1997 (d)Any dispute or differences arising between two or more Project Committees shall be determined by the Apex Committee, whose decision shall be final.