Section 100(1)(ii) in The Central Motor Vehicles Rules, 1989

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Union of India - Subsection

Section 100(1)(ii) in The Central Motor Vehicles Rules, 1989

(ii)any windscreen or window at the front of the vehicle, the inner surface of which is at an angle [more than thirty degrees] [Substituted by GSR 214(E), dated 18.3.1999, for 'extending to thirty degrees' (w.e.f. 18.3.1999).] to the longitudinal axis of the vehicle shall be deemed to face to the front.

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Union of India - Subsection

Section 100(1)(ii) in The Central Motor Vehicles Rules, 1989