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[Cites 0, Cited by 0] [Section 6] [Entire Act]

Union of India - Subsection

Section 6(1) in The Public Sector Iron and Steel Companies (Restructuring) and Miscellaneous Provisions Act, 1978

(1)On the appointed day, the undertakings of the following transferred units shall stand transferred to, and vest in, the Bharat Refractories Limited, namely:-
(a)Ramgarh Refractory Plant of the Hindustan Steel Limited (situated near Ramgarh in the State of Bihar),
(b)Sillimanite Mines of the Hindustan Steel Limited (situated in the State of Meghalaya), and
(c)Refractory Project of the Hindustan Steel Limited (situated at Bhilai in the State of Madhya Pradesh).