Punjab-Haryana High Court
Nagar Council Samrala vs Ram Sanjeevan And Ors on 25 March, 2015
Author: Arun Palli
Bench: Arun Palli
IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH.
Civil Writ Petition No. 19955 of 2006
DATE OF DECISION : March 25, 2015
Nagar Council, Samrala
....... PETITIONER(S)
VERSUS
Ram Sanjeevan & ors.
.... RESPONDENT(S)
CORAM : HON'BLE MR. JUSTICE ARUN PALLI
Present: Mr. Animesh Sharma and Ms. Chand Chopra,
Advocates, for the petitioner.
Ms. Sonia G. Singh, Advocate, for respondent No.1.
Mr. A.P.S. Mann, Additional Advocate General,
Punjab, for respondent No.3.
ARUN PALLI, J. (Oral)
For orders, see Civil Writ Petition No. 19938 of 2006 (Nagar Council, Samrala vs. Lachhman Singh and others).
MARCH 25, 2015 ( ARUN PALLI )
Kang JUDGE
GURSHARAN SINGH KANG
2015.04.27 10:47
I attest to the accuracy and
authenticity of this document