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Punjab-Haryana High Court

Nagar Council Samrala vs Ram Sanjeevan And Ors on 25 March, 2015

Author: Arun Palli

Bench: Arun Palli

                IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH.




                                                 Civil Writ Petition No. 19955 of 2006

                                                  DATE OF DECISION : March 25, 2015



               Nagar Council, Samrala

                                                                  ....... PETITIONER(S)

                                                 VERSUS

               Ram Sanjeevan & ors.

                                                                  .... RESPONDENT(S)



               CORAM :          HON'BLE MR. JUSTICE ARUN PALLI


               Present:         Mr. Animesh Sharma and Ms. Chand Chopra,
                                Advocates, for the petitioner.
                                Ms. Sonia G. Singh, Advocate, for respondent No.1.
                                Mr. A.P.S. Mann, Additional Advocate General,
                                Punjab, for respondent No.3.



               ARUN PALLI, J. (Oral)

For orders, see Civil Writ Petition No. 19938 of 2006 (Nagar Council, Samrala vs. Lachhman Singh and others).

               MARCH 25, 2015                                         ( ARUN PALLI )
               Kang                                                         JUDGE




GURSHARAN SINGH KANG
2015.04.27 10:47
I attest to the accuracy and
authenticity of this document