Supreme Court - Daily Orders
Director Software Technology Parks Of ... vs M/S Wipro Ge Healthcare Pvt. Ltd. on 29 January, 2018
Bench: J. Chelameswar, Sanjay Kishan Kaul
1
ITEM NO.39 COURT NO.2 SECTION IV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 781/2018
(Arising out of impugned final judgment and order dated 03-08-2017
in WP No. 54015/2016 & 54173-54184/2016 passed by the High Court Of
Karnataka At Bengaluru)
DIRECTOR SOFTWARE TECHNOLOGY PARKS OF INDIA Petitioner(s)
VERSUS
M/S WIPRO GE HEALTHCARE PVT. LTD. & ORS. Respondent(s)
(FOR ADMISSION and I.R. and IA No.8924/2018-CONDONATION OF DELAY IN
FILING and IA No.8925/2018-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT)
Date : 29-01-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE J. CHELAMESWAR
HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
For Petitioner(s) Mr. P.S. Narsimha,ASG
Mr. Merusagar Saamantary,Adv.
Mr. Anmol Chandan,Adv.
Ms. Lhingneivah,Adv.
Mr. Gurmeet Singh Makker, AOR
For Respondent(s) Mr. Tushal Jarwal,Adv.
Ms. Vijayalakshmi Menon,Adv.
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Leave granted.
Learned counsel for the appellants prays for an interim stay of the operation of the impugned order. In other words, prayer Signature Not Verified Digitally signed by OM is for stay of the reimbursement of the amount that would be due PRAKASH SHARMA Date: 2018.01.30 01:33:55 IST Reason: pursuant to the impugned order. The amount is not yet quantified. Having regard to the facts and circumstances of the 2 case, we are not inclined to stay the operation of the impugned order. The appellant would pay, whatever be the amount due, pursuant to the impugned order to the respondent assessee within four weeks on condition that the respondent assessee furnishes a bank guarantee for the amount that is to be refunded by the appellant.
The contempt proceedings shall remain stayed subject to deposit of the amount within four weeks.
Tag with C.A.No.1942819429/2017.
(OM PARKASH SHARMA) (RAJINDER KAUR) AR CUM PS BRANCH OFFICER