Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2(82)] [Section 2] [Entire Act]

State of Jharkhand - Subsection

Section 2(82)(d) in Jharkhand Municipal Act, 2011

(d)securities expressly authorized by any order which the Government makes in this behalf;