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[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of Maharashtra - Subsection

Section 29(3) in The Maharashtra Animal and Fishery Sciences University Act, 1998

(3)The Academic Council may co-opt as members, not more than four experts with adequate knowledge or practical experience in different aspects of Animal Sciences and for such period and in such manner, as may be prescribed, and such co-opted members shall have the right to take part in the proceedings of the Council and also to vote like any other members of the Council.