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[Cites 0, Cited by 0] [Section 19] [Entire Act]

Union of India - Subsection

Section 19(b) in The Insecticides Rules, 1971

(b)common name; accepted by the International Standards Organisation or the Indian Standards Institutions and if no common name exists, the correct chemical name which conforms most closely with the generally accepted rules of chemical nomenclature shall be given;