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State of Uttar Pradesh - Section

Section 28 in UPERC (Captive and Renewable Energy Generating Plants) Regulations, 2014

28. Obligations of Renewable Energy Generating Plants.

- 1. The Generating Plant shall establish, operate and maintain Generating Station, sub-station and dedicated transmission lines connected therewith in accordance with:a. The technical standards for construction of electrical plants, electric lines and connectivity with the grid as specified by the Authority.b. Safety requirements for construction, operation and maintenance of electrical plants and electric lines as specified by the Authority.c. UPEGC or Indian Electricity Grid Code (IEGC).d. The conditions for installation of meters for supply of electricity as specified by the Authority or the State Transmission Utility.