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[Cites 0, Cited by 0] [Section 107(18)] [Section 107] [Entire Act]

State of Tripura - Subsection

Section 107(18)(b) in The Tripura Co-operative Societies Rules, 1976

(b)Where the property to which the claim or objection relates has been authorised for sale, the Sale Officer may postpone the sale pending the investigation of the claim or objection.