Jammu & Kashmir High Court - Srinagar Bench
Kashmir Environmental Protection vs . State Of J&K And Ors. on 26 April, 2019
Bench: Ali Mohammad Magrey, Tashi Rabstan
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HIGH COURT OF JAMMU AND KASHMIR AT SRINAGAR
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Regular List 03 PIL 345/2006 Dated: 26.04.2019 Kashmir Environmental Protection Vs. State of J&K and ors.
Coram:
Hon'ble Mr. Justice Ali Mohammad Magrey, Judge Hon'ble Mr. Justice Tashi Rabstan, Judge ___________________________________________________________ Appearing Counsel:
For Petitioners Mr. Nadeem Qadri, Amicus curiae For the respondent(s): Mr. T.M.Shamsi, ASGI Ms. Asifa Padroo, AAG For proper assistance of the court, we request Mr. Nadeem Qadri, Advocate to assist as amicus curiae in addition to Mr. Z.A.Shah, senior Counsel. Registry to provide paper book to Mr. Qadri learned amicus.
Mr. Qadri submits that the issue under consideration in the instant PIL is related to already pending PIL No.11/2017 titled Court on its own motion v/s State of J&K. List this matter alongwith the PIL 11/2013 on appointed date i.e 13.05.2019.
In the meanwhile, respondents shall update the status.
(Tashi Rabstan) (Ali Mohammad Magrey)
Judge Judge
SRINAGAR
26.04.2019
GH NABI MALIK
2019.04.26Gh. 17:12
Nabi Secy
I attest to the accuracy and
integrity of this document