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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Haryana - Subsection

Section 2(g) in Haryana Fire Service Act, 2009

(g)"fire fighting property" includes,-
(i)lands and buildings used as fire stations and static water tanks;
(ii)fire engines, equipments, tools, implements and other things used for fire fighting;
(iii)motor vehicle and other means of transport used in connection with fire fighting; and
(iv)uniforms of rank;