Delhi High Court
M/S Servotech Power Systems Limited vs Vivek Singhal on 18 July, 2025
Author: C. Hari Shankar
Bench: C. Hari Shankar
$~3
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ RFA(COMM) 558/2024 and CM APPL. 75275/2024
M/S SERVOTECH POWER SYSTEMS
LIMITED .....Appellant
Through: Mr. Saransh Goel, Advocate
versus
VIVEK SINGHAL .....Respondent
Through:
CORAM:
HON'BLE MR. JUSTICE C. HARI SHANKAR
HON'BLE MR. JUSTICE AJAY DIGPAUL
ORDER (ORAL)
% 18.07.2025 C. HARI SHANKAR, J.
1. Mr. Saransh Goel, learned counsel for the appellant, seeks leave to withdraw the appeal.
2. The appeal is disposed of as withdrawn.
3. Interim order, if any, passed shall stand vacated.
C. HARI SHANKAR, J.
AJAY DIGPAUL, J.
JULY 18, 2025/yg Signature Not Verified Digitally Signed By:AJIT KUMAR Signing Date:22.07.2025 14:58:37