Section 26(1) in Sri Sathya Sai University for Human Excellence Act, 2018
(1)The Academic Council shall consist of the following, namely:-(i)The Vice-Chancellor - Chairperson(ii)The Registrar (Administration) - Member(iii)The Registrar (Evaluation) - Secretary(iv)The Deans of all the Faculties - Members(v)Such other members as may be specified by the Statutes.
