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Delhi High Court - Orders

Minto Road Puja Samity vs Estate Officer And Ors on 6 August, 2025

Author: Prateek Jalan

Bench: Prateek Jalan

                          $~32
                          *    IN THE HIGH COURT OF DELHI AT NEW DELHI

                          +         W.P.(C) 7695/2023 & CM APPL. 29752/2023
                                    MINTO ROAD PUJA SAMITY                         .....Petitioner
                                                     Through: Mr. Shailesh Kumar Sinha, Mr.
                                                              Suman Kumar, Mr. Shubhanshu
                                                              Singh, Mr. Abhishek, Ms. Sandhya
                                                              Samvanshi, Advocates.

                                                                  versus

                                    ESTATE OFFICER AND ORS                 .....Respondents
                                                 Through: Ms. Prerna Khurana, SPC with Mr.
                                                           Vikas Kumar, Advocate.

                          CORAM:
                          HON'BLE MR. JUSTICE PRATEEK JALAN
                                               ORDER

% 06.08.2025 The matter could not be taken up for hearing due to paucity of time.

List on 10.12.2025.

Interim order to continue.

PRATEEK JALAN, J AUGUST 6, 2025/SS/JM/ This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 07/08/2025 at 22:28:10