Delhi High Court - Orders
Minto Road Puja Samity vs Estate Officer And Ors on 6 August, 2025
Author: Prateek Jalan
Bench: Prateek Jalan
$~32
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 7695/2023 & CM APPL. 29752/2023
MINTO ROAD PUJA SAMITY .....Petitioner
Through: Mr. Shailesh Kumar Sinha, Mr.
Suman Kumar, Mr. Shubhanshu
Singh, Mr. Abhishek, Ms. Sandhya
Samvanshi, Advocates.
versus
ESTATE OFFICER AND ORS .....Respondents
Through: Ms. Prerna Khurana, SPC with Mr.
Vikas Kumar, Advocate.
CORAM:
HON'BLE MR. JUSTICE PRATEEK JALAN
ORDER
% 06.08.2025 The matter could not be taken up for hearing due to paucity of time.
List on 10.12.2025.
Interim order to continue.
PRATEEK JALAN, J AUGUST 6, 2025/SS/JM/ This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 07/08/2025 at 22:28:10