Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Kerala - Subsection Section 2(x) in Kerala Fish Seed Act, 2014 (x)'quarantine' means a place· of isolation for the purpose of observing animals and plants suspected of harbouring a pathogen prior to the introduction of such species to the new environment or state;
