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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Chattisgarh - Subsection

Section 9(1) in Mahatma Gandhi National Rural Employment Guarantee Scheme-Chhattisgarh, Social Audit Rules, 2015

(1)After completion of social audit surveys, the social audit team shall hold a Social Audit Gram Sabha for which the date shall be fixed well in advance.