Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Jammu & Kashmir High Court - Srinagar Bench

M/S Wpil Limited Through Its Assistant ... vs State Of J&K & Ors on 16 October, 2023

Author: Rajnesh Oswal

Bench: Rajnesh Oswal

                                                     297
                                                      (Supplementary list)
          HIGH COURT OF JAMMU &KASHMIR AND LADAKH
                     AT SRINAGAR
                                                            Ref(C) No. 02/2023

M/s WPIL Limited through its Assistant Manager
                                                            ..... Petitioner (s)

                           Through:         None.
                                      V/s
State of J&K & Ors.
                                                            ..... Respondent(s)

                           Through:         None.
CORAM:
                Hon'ble Mr. Justice Rajnesh Oswal, Judge.

                                      ORDER

16.10.2023

1. List on 30.10.2023.

2. Scanned record of AA No. 4/2015 be tagged for perusal of the Court.

(Rajnesh Oswal) Judge SRINAGAR 16.10.2023 "Aasif"