Jammu & Kashmir High Court - Srinagar Bench
M/S Wpil Limited Through Its Assistant ... vs State Of J&K & Ors on 16 October, 2023
Author: Rajnesh Oswal
Bench: Rajnesh Oswal
297
(Supplementary list)
HIGH COURT OF JAMMU &KASHMIR AND LADAKH
AT SRINAGAR
Ref(C) No. 02/2023
M/s WPIL Limited through its Assistant Manager
..... Petitioner (s)
Through: None.
V/s
State of J&K & Ors.
..... Respondent(s)
Through: None.
CORAM:
Hon'ble Mr. Justice Rajnesh Oswal, Judge.
ORDER
16.10.2023
1. List on 30.10.2023.
2. Scanned record of AA No. 4/2015 be tagged for perusal of the Court.
(Rajnesh Oswal) Judge SRINAGAR 16.10.2023 "Aasif"