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[Cites 0, Cited by 0] [Section 133(3)] [Section 133] [Entire Act]

State of Chattisgarh - Subsection

Section 133(3)(c) in The Chhattisgarh Motor Vehicles Rules, 1994

(c)the facilities provided by the applicant for parking the goods carriages while loading or unloading without hindrance to the general traffic in the area; and