Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 36AD(1)] [Section 36AD] [Entire Act] Union of India - Subsection Section 36AD(1)(a) in The Banking Regulation Act, 1949 (a)obstruct any person from lawfully entering or leaving any office or place of business of a banking company or from carrying on any business there, or